Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Jammu-Kashmir - Subsection Section 57(3) in The Evidence Act, 1977 (1920 A.D) (3)Articles of war for [Indian] [Substituted A.L.O. 2008 for 'Her Majesty's'.] Army [Navy or Air Force] [Substituted by A.L.O. 2008 for 'Navy'.] ;
