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[Cites 0, Cited by 0] [Section 206(2)] [Section 206] [Entire Act]

State of Odisha - Subsection

Section 206(2)(d) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(d)to look into the health hazards associated with handling different types of explosives chemicals and other construction material and to suggest remedial measures including use of proper personal protective equipment.