Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Rajasthan - Subsection Section 24(3) in Rajasthan Go-Seva Ayog Act, 1995 (3)As soon as the accounts of the commission are audited, the commission shall send a copy thereof, together with the copy of the report of audit thereto, to the State Government.
