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State of Tamilnadu - Section

Section 18 in Rules for the Issue and Check of Permits for Timber and Other Forest Produce

18.

The District Forest Officer and the Range Officers shall, invariably, take with them, during their tours of inspection, the abstract statements received from their subordinates, with a view to checking the stock of permits in their hands. The District Forest Officer shall, in the course of his inspection of Range Offices, take up at random the permits for at least one month which have already been checked, make a test examination of them and thus ascertain whether the check exercised by the Range Officers has been efficient or not.