Section 5 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001
5. Applications of these regulations.
- In this regulations, unless there is anything repugnant in the subject of context;(a)words importing the present tense shall be taken to include future tense;(b)words importing the masculine gender shall include the feminine and neuter,(c)words importing the singular shall include the plural and vice-versa-,(d)person shall include Department of the Central or State Government or Local authority or body corporate constituted under any law;(e)writing shall include printing or typing, and(f)sign with its grammatical variation and cognate expression shall with reference to a person who is unable to write his name, include mark with its grammatical variation and cognate expressions;
