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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttarakhand - Subsection

Section 11(d) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(d)if the books, accounts and other documents, are not produced as required, to enter upon any land, and seize and take possession of such books, accounts and other documents.