Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 812 in Rules under the United Provinces Excise Act, 1910

812. Stock to be taken monthly.

- On the last working day of every calendar month after all issues for that day are made, the officer-in-charge shall gauge and prove the spirit in the warehouse, denaturing room and coloured rum warehouse, in order to verify the stock and ascertain the wastage on each class of spirit.