Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 12(1)] [Section 12] [Entire Act] NCT Delhi - Subsection Section 12(1)(a) in National Law University Delhi Act, 2007 (a)To consider and pass the annual report, financial statement and the budget estimates prepared by the Executive Council and to adopt them with or without modification;