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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Goa - Subsection

Section 60(11) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(11)He/She shall collect the mark-list from the Moderators, check the entries vis-a-vis answer books in presence of the Moderator by asking him/her to read the same against every seat/code number and submit them to the Camp Officer duly signed under acknowledgement. He/She shall seal the mark-lists in the presence of the Camp Officer with proper labelling.