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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Telangana - Subsection

Section 18(2)(f) in Telangana Infrastructure Development Corporation Act, 1998

(f)to do all such other things and perform such other acts as may be necessary for or incidental or conducive to any matters which are necessary for furtherance of the objectives for which the Corporation is established.