Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(4) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(4)All areas of dock and all approaches on which motor vehicles are used, shall be soundly constructed, surfaced with good-wearing material and sufficiently even to afford safe transport of cargo, and shall be properly maintained.