Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Karnataka - Subsection

Section 12(1)(i) in The Karnataka Lifts, Escalators And Passenger Conveyors Act, 2012

(i)where a Government is the addressee, at the office of the agent appointed under sub-section (2) of section 11;