Section 3 in The Indian Forest (Bombay Amendment) Act, 1955
3. Amendment of section 28 of Act XVI of 1927.
- In section 28 of the said Act,-(1)in sub-section (1), after the word "village-community" the words and figures "village panchayat established under the Bombay Village Panchayats Act, 1933, or co-operative society registered or deemed to be registered under the Bombay Co-operative Societies Act, 1925," shall be inserted;(2)in sub-section (2), after the word "community" the words the "panchayat or society" shall be inserted.
