Madhya Pradesh High Court
Pushpraj Tripathi vs The State Of Madhya Pradesh on 24 March, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 26463 of 2018 (PUSHPRAJ TRIPATHI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 24-03-2023 None for the parties.
Lawyers are abstaining from Court work. List in the next week. I.R., if any, to continue.
(MANINDER S. BHATTI) JUDGE Shub Signature Not Verified Signed by: SHUBHAM THAKKER Signing time: 3/27/2023 11:35:47 AM