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Union of India - Section

Section 22 in The Emblems And Names (Prevention Of Improper Use) Act, 1950

22. The name and the emblem of the National Youth Emblem which is in black and white and carries profiles of the faces of two onward looking young personsmale and femaleinscribed within a circle. Both faces are turning towards the right and the profile of the male face is in black and is situated behind that of the female face. The back of profile of the female face forms the tail and wing of a dove flying in the opposite direction with its beak extending outside the circle and carrying a twig with leaf. The profile of the dove is in white and the balance space of the profile of the female face is covered with horizontal lines in black. The space between the black profile of the male face and the circle is also covered by horizontal lines in black. The space in between the profile of the dove and the circle to the left of the dove is also in black. The leaf and twig is in black. One eye of the dove is shown in the form of a dot.