Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act] State of West Bengal - Subsection Section 21(1)(b) in The West Bengal Motor Vehicles Rules, 1989 (b)Except as provided in clause (c), the driver of a motor vehicle shall pass to the right of all traffic proceeding in the same direction as himself.