Jammu & Kashmir High Court - Srinagar Bench
Haji Ghulam Qadir Akhoon vs Union Territory Of J And K And Ors on 8 September, 2023
Author: Wasim Sadiq Nargal
Bench: Wasim Sadiq Nargal
S. No. 1
Regular list
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(C) 1468/2023 c/w
WP (C ) 812/2023
Haji Ghulam Qadir Akhoon ...Petitioner(s)
Through: Mr. Faisal Qadri, Sr. Advocate, with
Ms. Tayba Gulnar, Advocate
Vs
Union Territory of J and K and Ors. ...Respondent(s)
Through: Mr. Mubashir, Dy.AG, 1,2,5 & 6
Mr. Zahid Noor, GA, vice
Mr. Sajad Ashraf, GA, for R-3 & 4
CORAM:
HON'BLE MR JUSTICE WASIM SADIQ NARGAL,JUDGE
ORDER
08.09.2023 Reply stands filed on behalf of the respondents 1, 2, 5 & 6. Learned appearing counsel for the respondents 3 and 4 seeks and is granted two weeks' last and final opportunity to file reply.
Keeping in view the urgency expressed by learned counsel for the petitioner list this matter on 6th October, 2023.
(WASIM SADIQ NARGAL) JUDGE SRINAGAR 08.09.2023 MUBASHIR