Supreme Court - Daily Orders
The General Manager Personnel ... vs B S N Prasad on 20 March, 2023
Bench: Abhay S. Oka, Rajesh Bindal
ITEM NO.19 COURT NO.17 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4660/2023
(Arising out of impugned final judgment and order dated 05-12-2022
in WA No. 632/2022 passed by the High Court of Andhra Pradesh at
Amravati)
THE GENERAL MANAGER PERSONNEL SYNDICATE BANK & ORS. Petitioner(s)
VERSUS
B S N PRASAD Respondent(s)
(FOR ADMISSION)
Date : 20-03-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s) Mr. Naveen R. Nath, Sr. Adv.
Ms. Hetu Arora Sethi, AOR
Mr. Abhimanyu Verma, Adv.
Mr. Rahul Jain, Adv.
For Respondent(s)
Mrs. Bela Maheshwari, AOR
Mr. V. Seshagiri, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable in the first week of July, 2023.
(ANITA MALHOTRA) (A.V.G.V.RAMU) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.03.22 10:22:07 IST Reason: