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Supreme Court - Daily Orders

The General Manager Personnel ... vs B S N Prasad on 20 March, 2023

Bench: Abhay S. Oka, Rajesh Bindal

     ITEM NO.19                              COURT NO.17                 SECTION XII-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   4660/2023

     (Arising out of impugned final judgment and order dated 05-12-2022
     in WA No. 632/2022 passed by the High Court of Andhra Pradesh at
     Amravati)

     THE GENERAL MANAGER PERSONNEL SYNDICATE BANK & ORS.                    Petitioner(s)

                                                     VERSUS

     B S N PRASAD                                                           Respondent(s)

     (FOR ADMISSION)

     Date : 20-03-2023 This petition was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE ABHAY S. OKA
                              HON'BLE MR. JUSTICE RAJESH BINDAL


     For Petitioner(s)                 Mr. Naveen R. Nath, Sr. Adv.
                                       Ms. Hetu Arora Sethi, AOR
                                       Mr. Abhimanyu Verma, Adv.
                                       Mr. Rahul Jain, Adv.

     For Respondent(s)
                                       Mrs. Bela Maheshwari, AOR
                                       Mr. V. Seshagiri, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice returnable in the first week of July, 2023.

(ANITA MALHOTRA) (A.V.G.V.RAMU) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.03.22 10:22:07 IST Reason: