Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] State of Jammu-Kashmir - Subsection Section 10(2)(a) in The Jammu And Kashmir Commission Of Inquiry Act, 1962 (a)may cross-examine any person appearing before the Commission other than a person produced by it or him as witness,