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[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Tripura - Subsection

Section 114(1) in Tripura Municipal Act, 1994

(1)Every person intending to layout or make a new street within a New private municipal area, shall obtain permission of the Municipality, The manner of street. submitting petition and granting permission shall be such as may be specified by the Municipality by regulation.