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[Cites 0, Cited by 0] [Section 119(4)] [Section 119] [Entire Act]

State of Manipur - Subsection

Section 119(4)(d) in Manipur Land Revenue and Land Reforms Act, 1960

(d)in the case of a person who is a member of the Armed Forces of the Union, on the date of his discharge from service or of his posting to the reserve;