Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(2) in The Orissa District Planning Committees Rules, 2000

(2)The Presiding Officer shall, immediately before the poll, satisfy all persons present that the ballot box is empty and then close the box, affix the seal and secure the box and keep it in full view of all present in the room.