Section 3(4) in The Punjab Agricultural Produce Markets (General) Rules, 1962
(4)The term of office of non-official members shall commence from the date on which the appointment is notified in the official Gazette.[3A. Meetings of the Board. - A meeting of the Board shall ordinarily be held at least once in three months at a time and date and place fixed by the Chairman and he shall preside over such a meeting.] [Added vide Punjab Notification dated 1.3.2001.]
