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State of Gujarat - Section

Section 24 in Gujarat Metropolitan Planning Committees Rules, 2016

24. Preparation of List of Contesting Candidates.

(1)On the day next succeeding the last date fixed under Rule 14 for withdrawal of candidature, the Returning Officer shall prepare and publish in Form III-A, a list of contesting candidates, whose nomination papers have been finally accepted and who have not withdrawn their candidature within the specified period.
(2)Subject to the provision of sub-rule (3), the said list shall contain the names in alphabetical order in Gujarati and the address of the contesting candidates as given in the nomination papers.
(3)The alphabetical order referred to in sub-rule (2) shall be determined with reference to the surnames of the candidates and the proper names of other candidates.