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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(2)(h) in Haryana District Mineral Foundation Trust Rules, 2016

(h)Sanitation- Collection, Transportation and Disposal of Waste, Cleaning of public places, provision of proper drainage and sewage treatment plant, provision for disposal of fecal sludge provision of toilets and other related activities shall be undertaken.