Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(1) in The Orissa Development Authorities Rules, 1983

(1)The Authority making an application for the variation of a town planning scheme under Sub-section (1) of Section 53 shall state in such application all the particulars in respect of the variation to be made.