- The revocation of a licence may be express or implied.Illustrations(a)A, the owner of a field, grants a licence to B to use a path across it. A, with intent to revoke the licence, locks a gate across the path. The licence is revoked.(b)A, the owner of a field, grants a licence to B to stock hay on the field. A lets or sells the field to C. The licence is revoked.
