Calcutta High Court
C.I.T.W.B.Iv vs M/S. Everest Exports P. Ltd on 14 January, 2011
Author: Bhaskar Bhattacharya
Bench: Bhaskar Bhattacharya
ITA No. 39 of 2001
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income-tax)
Original Side
C.I.T.W.B.IV Appellant
Versus
M/S. EVEREST EXPORTS P. LTD.
Respondent
For Appellant : Mrs. S.Das (De), Advocate For Defendant/Respondent :
BEFORE:
The Hon'ble JUSTICE BHATTACHARYA The Hon'ble JUSTICE DR. SAMBUDDHA CHAKRABARTI Date : 14th January, 2011.
THE COURT : This matter has been mentioned for extension of time for filing paper book. Time to file requisite numbers of paper book is extended by two months from today as a last chance. In default, appeal will stand dismissed.
Photostat certified copy of this order be made available to the parties upon compliance of usual formalities.
( BHATTACHARYA, J.) (DR. SAMBUDDHA CHAKRABARTI, J.) Rsg AR(CR) 2