Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Assam - Subsection Section 49(11) in Assam Panchayat Act, 1994 (11)Social and Farm Forestry, Minor Forest produce, Fuel and Fodder. - (a) planning and preservation of trees on the sides of roads and other public land under its control;(b)fuel plantation and fodder development;(c)promotion of farm forestry;
