Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Arunachal Pradesh - Subsection Section 35(a) in Arunachal Pradesh Housing Board Act, 2014 (a)for the formation of a reconstituted plot by the alteration of the boundaries of an original plot;
