Delhi High Court - Orders
(84) Rajiv Saxena vs The Deputy Director Directorate Of ... on 13 October, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~84,85,134 & 146
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5294/2020, CM APPL. 19120/2020
(84) RAJIV SAXENA .....Petitioner
Through: Mr. Rajat Manchanda, Ms. Megha
Gaur, Advs.
versus
THE DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT
AND ORS & ANR. .....Respondent
Through: Mr. Zoheb Hossain (SC) along with
Mr. Vivek Gurnani, Mr. Samit
Siddhanta, Mr. Kanishk Maurya,
Advs.
+ W.P.(C) 8611/2020, CM APPL. 27756/2020
(85) RAJIV SAXENA & ANR. .....Petitioner
Through: Mr. Rajat Manchanda, Ms. Megha
Gaur, Advs.
versus
DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT &
ANR. .....Respondent
Through: Mr. Zoheb Hossain (SC) along with
Mr. Vivek Gurnani, Mr. Samit
Siddhanta, Mr. Kanishk Maurya,
Advs.
+ W.P.(C) 13615/2021, CM APPL. 43018/2021
(134) RAZORPAY SOFTWARE PRIVATE LIMITED .....Petitioner
Through:
versus
DEPUTY DIRECTOR ,DIRECTORATE OF ENFORCEMENT
AND ANR .....Respondent
Through: Mr. Zoheb Hossain (SC) along with
Mr. Vivek Gurnani, Mr. Samit
Siddhanta, Mr. Kanishk Maurya,
Advs.
+ W.P.(C) 3422/2022, CM APPLs. 10012/2022, 33263/2022
(146) RAJEEV SHARMA .....Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/10/2025 at 22:12:36
Through:
versus
UNION OF INDIA & ORS. .....Respondent
Through: Mr. Zoheb Hossain (SC) along with
Mr. Vivek Gurnani, Mr. Samit
Siddhanta, Mr. Kanishk Maurya,
Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 13.10.2025
1. Respective counsel for the parties submits present petitioners have been fully discharged in the underlying predicate offence/s and therefore, there is no occasion for the attachment order to continue irrespective of the legal issues agitated in the other connected matters.
2. List on 27.11.2025.
SACHIN DATTA, J OCTOBER 13, 2025/uk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/10/2025 at 22:12:36