Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 4 in The Territorial Army Act, 1948 4. Personal of the Territorial Army. There shall be the following classes of persons in the Territorial Army, namely,-(a)officers; and(b)enrolled persons.
