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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Karnataka - Subsection

Section 17(1)(b) in Karnataka Agricultural Produce Marketing Act 1966

(b)[ [other than an ex-officio member] [Substituted by Act 16 of 1991 w.e.f. 1.8.1991] absents himself for more than three consecutive ordinary meetings unless leave so to absent himself has been granted by the market committee,