Supreme Court - Daily Orders
Deepa vs Arun Rathore on 6 November, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.11 COURT NO.8 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).1683/2015
DEEPA Petitioner(s)
VERSUS
ARUN RATHORE Respondent(s)
(with appln. (s) for ad-interim ex-parte stay)
Date : 06/11/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s)
Mrs. Nanita Sharma, AOR
Mr. Vivek Sharma, Adv.
Mr. Prafulla Kumar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meanwhile, there shall be stay of further proceedings in HMA No.877 of 2015 titled “Arun Rathore Vs. Deepa” pending before the Court of Family Judge No.1, Jaipur Mahanagar, Jaipur, Rajasthan.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2015.11.07
10:21:53 IST
Reason: