Section 10 in The Orissa Subordinate Transport Engineering Service Rules, 1996
10. Select list and its validity in case of direct recruitment.
(1)The list prepared by the Commission on the basis of the result of the recruitment examination, shall be purely on merit and shall be published in the notice board of the Commission in the form of a Notification and a copy of the merit list, so prepared and published, shall be forwarded to the appointing authority as well as to the Government in the Commerce and Transport Department. Such list will be the select list for the purpose of issuing the appointment letters in that order.(2)The Select list prepared under Sub-rule (1) shall be equal to the number of vacancies notified and shall be valid till such vacancies are filled in.
