Section 34(1)(c) in The Orissa Registration Rules, 1988

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(1)(c) in The Orissa Registration Rules, 1988

(c)if the admission of execution was not recorded before to take steps for the registration of the document and on his complying fully with such request the registration shall be proceeded with.

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State of Odisha - Subsection

Section 34(1)(c) in The Orissa Registration Rules, 1988