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State of Chattisgarh - Section

Section 58 in Chhattisgarh State Rajmarg Adhiniyam, 2003

58. Powers and duties of Police.

- Every Police Officer shall forthwith furnish information to the nearest Highway Authority, or the nearest Officer subordinate to the Highway Authority of any offence coming to his knowledge which has been committed against this Act or any rule made thereunder and shall be bound to assist the Highway Authority and its officers and employees in the exercise of their lawful authority.