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Punjab-Haryana High Court

Selja Verma vs Himanshu Verma on 30 August, 2022

Author: Arvind Singh Sangwan

Bench: Arvind Singh Sangwan

213
           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH

                                                      TA-1114-2019 (O&M)
                                                      Date of decision: 30.08.2022
Selja Verma
                                                                          ... Petitioner


                                                Vs.


Himanshu Verma
                                                                         ... Respondent
CORAM: HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN

Present:       Mr. Anant Kataria, Advocate
               for the petitioner.

               Mr. Surya Kumar, Advocate and
               Mr. Gagandeep Singh, Advocate
               for the respondent.

                     *******
ARVIND SINGH SANGWAN, J. (ORAL)

Learned counsel for the petitioner submits that this petition has become infructuous and the same may be disposed of as such.

In view of the above, this petition is disposed of having become as infructuous.

[ ARVIND SINGH SANGWAN ] 30.08.2022 JUDGE vishnu Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 02-09-2022 01:21:21 :::