Punjab-Haryana High Court
Selja Verma vs Himanshu Verma on 30 August, 2022
Author: Arvind Singh Sangwan
Bench: Arvind Singh Sangwan
213
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
TA-1114-2019 (O&M)
Date of decision: 30.08.2022
Selja Verma
... Petitioner
Vs.
Himanshu Verma
... Respondent
CORAM: HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN
Present: Mr. Anant Kataria, Advocate
for the petitioner.
Mr. Surya Kumar, Advocate and
Mr. Gagandeep Singh, Advocate
for the respondent.
*******
ARVIND SINGH SANGWAN, J. (ORAL)
Learned counsel for the petitioner submits that this petition has become infructuous and the same may be disposed of as such.
In view of the above, this petition is disposed of having become as infructuous.
[ ARVIND SINGH SANGWAN ] 30.08.2022 JUDGE vishnu Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 02-09-2022 01:21:21 :::