Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Bengal Presidency - Subsection

Section 2(1)(a) in The Bengal Criminal Law Amendment Act, 1930

(a)shall notify his residence and any change of residence to such authority as may be specified in the order;