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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1)(a) in The Orissa Glanders and Farcy Rules, 1941

(a)if practicable, remove the horse to some isolated buildings as far away as possible from the place where it had been standing or to a remote part of such place;