Kerala High Court
Mesmer.B vs State Of Kerala Represented By Chief on 19 September, 2012
Author: B.P.Ray
Bench: B.P.Ray
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE B.P.RAY
WEDNESDAY, THE 19TH DAY OF SEPTEMBER 2012/28TH BHADRA 1934
WP(C).No. 37777 of 2007 (V)
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PETITIONERS:
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1. MESMER.B., III GRADE OVERSEER,
PROJECT ENGINEERS OFFICE, KLDC, KAYAMKULAM.
2. HASSINA BEEVI.A, III GRADE OVERSEER,
PROJECT ENGINEERS OFFICE, KLDC, KAYAMKULAM.
3. RAGINI.J., III GRADE OVERSEER,
PROJECT ENGINEERS OFFICE, KLDC, KAYAMKULAM.
4. REJI MOL P.S., III GRADE OVERSEER,
CONSTRUCTION ENGINEERS OFFICE, KLDC, ALLEPPY.
5. HAREESH.A, III GRADE OVERSEER,
PROJECT ENGINEERS OFFICE, KLDC, KAYAMKULAM.
6. SAM JOY.P., III GRADE OVERSEER,
PROJECT ENGINEERS OFFICE, KLDC, KAYAMKULAM.
7. BINDHU.M.S., III GRADE OVERSEER,
PROJECT ENGINEERS OFFICE, KLDC, KAYAMKULAM.
8. SARITH.K.S., III GRADE OVERSEER,
CONSTRUCTION ENGINEERS OFFICE, KLDC, ALLEPPEY.
9. RASHEEJA.P.P., III GRADE OVERSEER,
CONSTRUCTION ENGINEERS OFFICE, KLDC, ALLEPPEY.
10. SALIM K.S., P., III GRADE OVERSEER,
CONSTRUCTION ENGINEERS OFFICE, KLDC, ALLEPPEY.
11. RADHAKRISHNAN.N.K., III GRADE OVERSEER,
CONSTRUCTION ENGINEERS OFFICE, KLDC, ALLEPPEY.
12. SHEEJA.M., III GRADE OVERSEER,
CONSTRUCTION ENGINEERS OFFICE, KLDC, ALLEPPEY.
13. MANJUSHA.K.K., III GRADE OVERSEER,
CONSTRUCTION ENGINEERS OFFICE, KLDC, THRISSUR.
W.P.(C) No. 37777/2007 : Page numbers :
14. BALU.K.K., III GRADE OVERSEER,
TRISSUR CONSTRUCTION ENGINEERS OFFICE, KLDC
ALLEPPEY.
15. SUNIL.V.G., III GRADE OVERSEER,
PROJECT ENGINEERS OFFICE, KLDC, THRISSUR.
16. RAMESH.N., III GRADE OVERSEER,
PROJECT ENGINEERS OFFICE, KLDC, THRISSUR.
17. SHEEBA.T., III GRADE OVERSEER,
PROJECT ENGINEERS OFFICE, KLDC, TRIVANDRUM.
18. SUDHA SUMEN R.C., III GRADE OVERSEER,
PROJECT ENGINEERS OFFICE, KLDC, TRIVANDRUM.
19. SIVA KUMAR, III GRADE OVERSEER,
PROJECT ENGINEERS OFFICE, KLDC, TRIVANDRUM.
BY ADVS.SRI.S.HARIKRISHNAN
SRI.S.ABHILASH
SRI. K.SIJU
SRI.JAMES ABRAHAM (VILAYAKATTU)
RESPONDENTS:
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1. STATE OF KERALA REPRESENTED BY CHIEF
SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM.
2. THE KERALA LAND DEVELOPMENT
CORPORATION REPRESENTED BY ITS CHAIRMAN AND
ADDITIONAL SECRETARY TO AGRICULTURE, T.C.224/594
THYKKADU P.O., THIRUVANANTHAPURAM.
3. THE MANAGING DIRECTOR, THE KERALA
LAND DEVELOPMENT CORPORATION, T.C.224/594
THYKKADU P.O., THIRUVANANTHAPURAM.
BY ADV. SRI.P.N.MOHANAN
BY ADV. SMT. MAYA, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
19-09-2012, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
B.P. RAY, J.
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W.P.(C) No. 37777 of 2007
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Dated this the 19th day of September, 2012.
JUDGMENT
None appears. Dismissed for non-prosecution.
sd/- B.P. RAY, JUDGE. rv //True Copy// P.A to Judge.
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