Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(2) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011 (2)Words and expressions used herein but not defined shall have the same meaning as widely understood in the State of Bihar.
