Section 12(4)(a) in The National Service Act, 1972

[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(4)(a) in The National Service Act, 1972

(a)that upon an application duly made for registration under this Act, the name and address of the applicant together with the particulars of the matters with respect to which information was given by the applicant in pursuance of the order made under sub- section (1) are entered in a register kept for the purposes of this Act, to be known as the" National Service Register"; and

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Union of India - Subsection

Section 12(4)(a) in The National Service Act, 1972