Delhi High Court - Orders
Narender Sharma Since Deceased Thr Lr ... vs Prakash Jalan & Ors on 10 May, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 481/2019 & CM APPLs. 23734-35/2019
NARENDER SHARMA SINCE DECEASED THR LR VIMLA
SHARMA ..... Appellant
Through: Mr. Raghav Kacher, Advocate
versus
PRAKASH JALAN & ORS ..... Respondents
Through: Mr. Siddharth Sunil, Advocate for R-
1&2
Mr. Arvind Kumar Gupta, Advocate
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 10.05.2023 [ The proceeding has been conducted through Hybrid mode ]
1. It is already 05:00 pm.
2. No time left.
3. List on 10.10.2023.
TUSHAR RAO GEDELA, J MAY 10, 2023/ms Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:16.05.2023 16:59:45