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Delhi High Court - Orders

Narender Sharma Since Deceased Thr Lr ... vs Prakash Jalan & Ors on 10 May, 2023

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                          $~32
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      RFA 481/2019 & CM APPLs. 23734-35/2019
                                 NARENDER SHARMA SINCE DECEASED THR LR VIMLA
                                 SHARMA                               ..... Appellant
                                             Through: Mr. Raghav Kacher, Advocate
                                             versus

                                 PRAKASH JALAN & ORS                              ..... Respondents
                                             Through:           Mr. Siddharth Sunil, Advocate for R-
                                                                1&2
                                                                Mr. Arvind Kumar Gupta, Advocate


                                 CORAM:
                                 HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                              ORDER

% 10.05.2023 [ The proceeding has been conducted through Hybrid mode ]

1. It is already 05:00 pm.

2. No time left.

3. List on 10.10.2023.

TUSHAR RAO GEDELA, J MAY 10, 2023/ms Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:16.05.2023 16:59:45