Kerala High Court
C.T.Maggi vs State Of Kerala on 12 April, 2024
Author: K. Babu
Bench: K. Babu
OP(Crl.) No.331/2024 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K. BABU
Friday, the 12th day of April 2024 / 23rd Chaithra, 1946
OP(CRL.) NO. 331 OF 2024
VC.NO.17/2012 OF ENQUIRY COMMISSIONER & SPECIAL JUDGE, THRISSUR
PETITIONER/ACCUSED:
C.T.MAGGI,
AGED 63 YEARS, W/O.THOMAS K.K., RETIRED HSST (MATHS) AND
FORMER PTA SECRETARY, V.R.APPU MEMORIAL HIGHER SECONDARY SCHOOL,
THYCAUD SOUTH, BRAHAMAKULAM, THRISSUR DISTRICT, RESIDING AT
KOOTHUR HOUSE, BRAHMAKULAM, THRISSUR-680104
RESPONDENTS/STATE AND 3RD RESPONDENT/DEFACTO COMPLAINANT:
1. STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO THE GOVERNMENT, HOME DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 690001
2. DEPUTY SUPERINTENDENT OF POLICE
DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI-CORRUPTION
BUREAU, THRISSUR, PIN - 680001
3. C.B.BHAGEERATHAN,
AGED 63 YEARS, S/O.BALAKRISHNAN, CHOLAYIL HOUSE, NENMINI P.O.,
THYCAUD, CHAVAKKAD TALUK, THRISSUR DISTRICT, PIN - 680104
Petition praying that in the circumstances stated in the affidavit
filed therewith the High Court be pleased to pass an order staying the
entire proceedings in pursuance of Ext.P4 FIR, and also on Ext P9 order
pending disposal of this original petition (crl).
OP(Crl.) No.331/2024 2/3
This OP(Criminal) coming on for admission upon perusing the
petition and the affidavit filed in support thereof, and upon hearing the
arguments of M/S.K.A.MANZOOR ALI and FAYIZA PARVEEN ZAHEER, Advocates for
the petitioner and of PUBLIC PROSECUTOR for the respondents 1 & 2, the
court passed the following:
ORDER
Admit.
The learned Public Prosecutor takes notice for respondent Nos.1 and
2. Issue notice to respondent No.3.
The petitioner has established a prima facie case. Operation of Ext.P9 order shall stand stayed for a period of two months.
Post on 30/05/2024.
Sd/- K. BABU, JUDGE 12-04-2024 /True Copy/ Assistant Registrar OP(Crl.) No.331/2024 3/3 EXHIBITS IN OP(CRL.)NO.331/2024 EXHIBIT P4 CERTIFIED COPY OF THE FIR NO.17/12 REGISTERED AGAINST THE PETITIONER ON 14.08.2012 BY THE 2ND RESPONDENT EXHIBIT P9 CERTIFIED COPY OF THE ORDER DATED 4/2/2023 IN VC 17/2012/TSR PASSED BY THE COURT OF ENQUIRY COMMISSIONER AND SPECIAL JUDGE, THRISSUR