Calcutta High Court
Bengal Enamel Works Ltd (In Liqn.) vs Trustees To The Public Charitable Trust ... on 14 September, 2018
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OD - 5
ORDER SHEET
CA 92 of 2018
With
CP 336 of 1982
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF:
BENGAL ENAMEL WORKS LTD (IN LIQN.)
AND
TRUSTEES TO THE PUBLIC CHARITABLE TRUST OF DR. M.N. CHAT
Versus
OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date : 14th September, 2018.
Appearance:
Mrs. Ruma Sikdar, Adv.
For the Official Liquidator The Court : Affidavit-in-opposition filed by the Official Liquidator is taken on record. Advocate appearing on behalf of the Official Liquidator should inform advocate for the applicant that the matter will appear Monday i.e. on 17th September, 2018.
(ARINDAM MUKHERJEE, J.) TR/