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Chattisgarh High Court

Arun Kumar Agrawal @ Sonu vs State Of Chhattisgarh 14 ... on 3 August, 2018

                     HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet

                            Criminal Appeal No. 722 of 2014

                Arun Kumar Agrawal @ Sonu Versus State of Chhattisgarh.




03.08.2018

Shri S.C.Verma, Advocate for appellant.

Shri U.N.S.Deo, Government Advocate for State. The appellant has already remained in custody for about 5 ½ years and his prayer for bail has been rejected.

Let the appeal itself be heard on priority.

Let the paper book be prepared by the office within a period of 4 weeks' and the matter be listed before the assigned Bench for final hearing. 

                                Sd/-                               Sd/-

                      (Ajay Kumar Tripathy)                (P. Sam Koshy)
                          Chief Justice                           Judge




    Sumit/Ved