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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Jharkhand - Subsection

Section 57(1)(c) in Bihar Factories Rules, 1950

(c)fitted with-
(i)a suitable safety valve or other effective device to ensure that a maximum permissible working pressure of the vessel shall not be exceeded;
(ii)a suitable pressure gauge easily visible and designed to show at all times the correct internal pressure in lbs. per square inch, or in kilogram per square centimetre, and marked with a prominent red mark at the safe working pressure of the vessel:
(iii)a suitable stop valve or valves by which the vessel may be isolated from other vessels or source of supply of pressure; and
(iv)a suitable drain cock or valves at the lowest part of the vessel for the discharge of collected liquid,