Bombay High Court
Jaipuria Buildcon Pvt. Ltd. And 2 Ors vs Tata Capital Housing Finance Ltd. And 2 ... on 16 August, 2017
Bench: S.C. Dharmadhikari, Vibha Vasant Kankanwadi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEALS LODGING NO. 204 OF 2017
In
ARBITRATION PETITION 1278 OF 2016
Jaipuria Buildcon Pvt. Ltd. And 2 Ors. ....Petitioner
V/S
Tata Capital Housing Finance Ltd. And 2 Ors. ....Respondent
CORAM : S.C. DHARMADHIKARI & SMT. VIBHA VASANT KANKANWADI, JJ DATE : 16th August, 2017 P.C. :
Due to paucity of time, the matter is adjourned. Stand over to 23.08.2017. Ad-interim relief, if any, to continue till then.
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