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Bombay High Court

Jaipuria Buildcon Pvt. Ltd. And 2 Ors vs Tata Capital Housing Finance Ltd. And 2 ... on 16 August, 2017

Bench: S.C. Dharmadhikari, Vibha Vasant Kankanwadi

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

             APPEALS LODGING NO. 204 OF 2017
                           In
            ARBITRATION PETITION 1278 OF 2016

 Jaipuria Buildcon Pvt. Ltd. And 2 Ors.                   ....Petitioner
              V/S
 Tata Capital Housing Finance Ltd. And 2 Ors.          ....Respondent

CORAM : S.C. DHARMADHIKARI & SMT. VIBHA VASANT KANKANWADI, JJ DATE : 16th August, 2017 P.C. :

Due to paucity of time, the matter is adjourned. Stand over to 23.08.2017. Ad-interim relief, if any, to continue till then.
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