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[Cites 0, Cited by 0] [Section 22(7)] [Section 22] [Entire Act]

State of Kerala - Subsection

Section 22(7)(a) in The Kerala Panchayat Buildings Rules, 2011

(a)In driven piles vibration is set up which may cause damage to adjoining structures or service lines depending on the nature of soil condition and the construction standard of such structures and service lines. Possible extent of all such damages shall be ascertained in advance, and operation and mode of driving shall be planned with appropriate measures to ensure safety;